Himachal Pradesh High Court
Yadupati Thakur vs State Of H.P. & Others on 12 May, 2022
Author: Sandeep Sharma
Bench: Sandeep Sharma
Yadupati Thakur versus State of H.P. & others CWP No. 3478 of 2021 12.05.2022 Present: Mr. Shrawan Dogra, Senior Advocate, with Mr. Kush .
Sharma, Advocate, for the petitioner.
Mr. Ajay Vaidya, Senior Additional Advocate General, for respondents No. 1 to 3.
Mr. K.D. Shreedhar, Senior Advocate, with Mr. Saurabh Ahluwalia, Advocate, for respondent No. 4.
List before another Bench on 23rd May, 2022.
r to ( Mohammad Rafiq )
Chief Justice
( Sandeep Sharma )
Judge
May 12, 2022
( rajni )
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