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State of Goa - Section

Section 3 in The Goa, Daman and Diu Administrative Tribunal Rules, 1968

3. Fees for Audit of Accounts.

- The fee chargeable by the Tribunal from an institution whose accounts are to be audited, shall be one percent of the total income of the institution for the year in question, provided however that the total fees shall, in any case, not exceed Rs. 200/-.