Section 83 in The Maharashtra Agricultural Produce Marketing (Regulation) Rules, 1967
83. [ Publication of Names of Members and issue of certificate to elected Members. [Rule 83 was substituted by G. N. of 7.6.1990.]
- On receipt of election results under rule 81, the Collector shall publish the names in Form 11-C as provided in section 14 and also issue a certificate in Form 11-D to the elected candidate.]
