Madhya Pradesh High Court
Aadarsh @ Golu Mishra vs The State Of Madhya Pradesh on 20 September, 2025
1 MCRC-40109-2025 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 40109 of 2025 (AADARSH @ GOLU MISHRA Vs THE STATE OF MADHYA PRADESH ) Dated : 20-09-2025 Ms. Jayati Thakur - Advocate for the applicant.
Shri Vinod Mishra- Panel Lawyer for the State.
At the request of learned counsel for the applicants, list the case after two weeks.
(RAMKUMAR CHOUBEY) JUDGE Ansari Signature Not Verified Signed by: MANZOOR AHMED Signing time: 20-09-2025 18:51:17