Delhi High Court - Orders
Manu Bhardwaj & Ors vs Balvantray Mehta Vidya Bhawan Anguri ... on 8 December, 2020
Author: Jyoti Singh
Bench: Jyoti Singh
$~A-36
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10032/2020
MANU BHARDWAJ & ORS. ..... Petitioners
Through: Mr. Joby P Varghese, Advocate
versus
BALVANTRAY MEHTA VIDYA BHAWAN
ANGURI DEVI SHERSINGH MEMORIAL
ACADEMY MORNING SHIFT & ANR. ..... Respondents
Through:
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 08.12.2020 Hearing has been conducted through Video Conferencing. CM 31927/2020 (Exemption) Allowed, subject to all just exceptions. Application is disposed of.
W.P.(C) 10032/2020 & CM 31928/2020 Issue fresh notice to the Respondents through all permissible modes including electronic mode, subject to the Petitioner taking requisite steps, returnable on 18.02.2021.
JYOTI SINGH, J DECEMBER 8, 2020 sr