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Delhi High Court - Orders

Manu Bhardwaj & Ors vs Balvantray Mehta Vidya Bhawan Anguri ... on 8 December, 2020

Author: Jyoti Singh

Bench: Jyoti Singh

$~A-36
*    IN THE HIGH COURT OF DELHI AT NEW DELHI
+     W.P.(C) 10032/2020
      MANU BHARDWAJ & ORS.                 ..... Petitioners
                 Through: Mr. Joby P Varghese, Advocate
                         versus

      BALVANTRAY MEHTA VIDYA BHAWAN
      ANGURI DEVI SHERSINGH MEMORIAL
      ACADEMY MORNING SHIFT & ANR.                       ..... Respondents
                    Through:

      CORAM:
      HON'BLE MS. JUSTICE JYOTI SINGH
              ORDER

% 08.12.2020 Hearing has been conducted through Video Conferencing. CM 31927/2020 (Exemption) Allowed, subject to all just exceptions. Application is disposed of.

W.P.(C) 10032/2020 & CM 31928/2020 Issue fresh notice to the Respondents through all permissible modes including electronic mode, subject to the Petitioner taking requisite steps, returnable on 18.02.2021.

JYOTI SINGH, J DECEMBER 8, 2020 sr