Gujarat High Court
Gujarat Audhyogik Kamdar ... vs Manager on 20 November, 2017
Author: A.J.Desai
Bench: A.J.Desai
C/SCA/15374/2017 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 15374 of 2017
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GUJARAT AUDHYOGIK KAMDAR MAHAMAHAMANDAL....Petitioner(s)
Versus
MANAGER, FINE PRINT ENGINEERS, 426 & 7....Respondent(s)
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Appearance:
MR P C CHAUDHARI, ADVOCATE for the Petitioner(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE A.J.DESAI
Date : 20/11/2017
ORAL ORDER
Notice and notice as to final disposal making it returnable on 15.12.2017.
(A.J.DESAI, J.) *Kazi...
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