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Gujarat High Court

Gujarat Audhyogik Kamdar ... vs Manager on 20 November, 2017

Author: A.J.Desai

Bench: A.J.Desai

                       C/SCA/15374/2017                                                  ORDER




                    IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
                           SPECIAL CIVIL APPLICATION  NO. 15374 of 2017

         =============================================
               GUJARAT AUDHYOGIK KAMDAR MAHA­MAHAMANDAL....Petitioner(s)
                                         Versus
                  MANAGER, FINE PRINT ENGINEERS, 426  &  7....Respondent(s)
         =============================================
         Appearance:
         MR P C CHAUDHARI, ADVOCATE for the Petitioner(s) No. 1
         =============================================

             CORAM: HONOURABLE MR.JUSTICE A.J.DESAI
          
                                             Date : 20/11/2017
          
                                                 ORAL ORDER

Notice   and   notice   as   to   final   disposal   making   it   returnable   on  15.12.2017.

(A.J.DESAI, J.)  *Kazi...

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HC-NIC Page 1 of 1 Created On Tue Nov 21 00:18:34 IST 2017