Supreme Court - Daily Orders
Department Of Communication, Delhi vs Qualcomm Incorporated on 3 October, 2017
ITEM NO.67 REGISTRAR COURT. 1 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. RAJESH KUMAR GOEL
Civil Appeal No(s). 966/2014
DEPARTMENT OF COMMUNICATION, DELHI Appellant(s)
VERSUS
QUALCOMM INCORPORATED & ANR. Respondent(s)
(FOR CONDONATION OF DELAY IN FILING APPEAL ON IA 1/2014
FOR STAY APPLICATION ON IA 2/2014
FOR EXEMPTION FROM FILING O.T. ON IA 3/2014
FOR PERMISSION TO FILE LENGTHY LIST OF DATES ON IA 4/2014)
Date : 03-10-2017 This appeal was called on for hearing today.
For Appellant(s)
Mr. Neeraj Kumar Sharma, Adv.
Mr. D. S. Mahra, AOR
For Respondent(s)
Mr. Arman Sharma, Adv.
Ms. Ashwarya Sinha, AOR
UPON hearing the counsel the Court made the following
O R D E R
Registry to process the matter as per rules.
RAJESH KUMAR GOEL Registrar Signature Not Verified Digitally signed by RUPAM DHAMIJA Date: 2017.10.07 12:08:06 IST Reason: