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State of Assam - Section

Section 14 in Majuli University of Culture Act, 2017

14. Posts and pay scales.

(1)All posts of officers except the Vice-Chancellor, teachers and other employees of the University including the constituent colleges shall be created and the scales of pay thereof shall be determined by the Vice-Chancellor, in the budget of the University with the approval of the Government.
(2)The conditions of service and other incidental the other employees shall be such as may be prescribed by the Statutes.