Punjab-Haryana High Court
Madan Lal vs Sunder Lal on 17 July, 2014
Author: Mahesh Grover
Bench: Mahesh Grover
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CR no. 5822 of 2002(O&M)
Date of Decision : 17.07.2014
Madan Lal
....Petitioners
Versus
Sunder Lal
...Respondents
CORAM : HON'BLE MR.JUSTICE MAHESH GROVER
Present : None for the petitioner
Mr. Gursher Singh, Advocate for the respondent
MAHESH GROVER, J.
There is no representation on behalf of the petitioner despite the fact that the case has been called out twice during the course of the day.
Hence, dismissed for want of prosecution.
July 17, 2014 (MAHESH GROVER)
rekha JUDGE
Rekha Sihag
2014.07.18 15:47
I attest to the accuracy and
integrity of this document
High Court Chandigarh