Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Uttarakhand - Subsection

Section 12(j) in Uttarakhand Water Management and Regulatory Act, 2013

(j)to register and monitor bulk water entitlement by the Commission or its duly authorized representatives;