Supreme Court - Daily Orders
Rajat Kumar And Ors Etc Etc vs S D Adarash Jain Kanya Maha Vidyalaya ... on 7 August, 2018
ITEM NO.39 REGISTRAR COURT. 1 SECTION IV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. KAPIL MEHTA
Civil Appeal No(s). 19552-19553/2017
RAJAT KUMAR AND ORS ETC ETC Appellant(s)
VERSUS
S D ADARASH JAIN KANYA MAHA VIDYALAYA SADHAURA AND ANR ETC ETC
Respondent(s)
(IA No.49551/2017-CONDONATION OF DELAY IN FILING)
Date : 07-08-2018 These appeals were called on for hearing today.
For Appellant(s)
Ms. Sangeeta Kumar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
All the respondents except respondent No.4 in C.A.No.19552/2017 have been served but none has entered appearance.
Respondent No.4 in C.A. No.19552/2017 has expired. The Ld. Counsel for the appellant to take appropriate steps in this regard within four weeks.
List again on 13.9.2018.
KAPIL MEHTA Registrar Signature Not Verified 7.8.2018 rd Digitally signed by RUPAM DHAMIJA Date: 2018.08.10 17:32:02 IST Reason: