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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7(1)(k) in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993

(k)[ sanitation, conservancy and prevention and abatement of nuisance;] [Substituted for clause (k) by M.P. Act No. 3 of 2001 (w.e.f. 26-1-2001).]