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State of Jharkhand - Section

Section 783 in Bihar Education Code, 1961

783. Functions of the Board.

- The Board shall formulate schemes and advise the Government on any matter referred to above and may implement and execute any scheme formulated by it and approved by the Government if the latter so desire, for which necessary funds shall be placed by the Government at the disposal of the Board.(Resolution no. 421, dated the 17th February, 1961.)