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[Cites 0, Cited by 0] [Section 138C(2)] [Section 138C] [Entire Act]

Union of India - Subsection

Section 138C(2)(a) in The Customs Act, 1962

(a)the computer print out containing the statement was produced by the computer during the period over which the computer was used regularly to store or process information for the purposes of any activities regularly carried on over that period by the person having lawful control over the use of the computer;