Supreme Court - Daily Orders
Union Of India vs Wg Cdr P. K. Sen (20243-K) on 1 December, 2016
Bench: Chief Justice, D.Y. Chandrachud
ITEM NO.104 (M) COURT NO.1 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No.2821/2015
UNION OF INDIA & ORS. Appellant(s)
VERSUS
WG CDR P.K. SEN (20243-K) Respondent(s)
WITH
C.A.No.10953/2014
(With (With appln.(s) for leave to appeal u/s 31(1) of the armed
forces tribunal act, 2007 and appln.(s) for stay and Office Report)
Date : 01/12/2016 These appeals were called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
For Appellant(s)
Mr. Tushar Mehta, ASG
Mr. R. Balasubramannian, Adv.
Ms. Rashmi Malhotra, Adv.
Mr. R.S. Jena, Adv.
Mr. Rana Mukherjee, Adv.
Mr. M.K. Maroria, Adv.
Mr. Sunil Kumar Singh, Adv.
Mr. B. V. Balaram Das, Adv.
For Respondent(s)
Mr. Rabin Majumder, Adv.
UPON hearing the counsel the Court made the following
O R D E R
At the request of learned counsel for the appellants, list these matters after winter vacations.
Signature Not Verified (Ashok Raj Singh) (Veena Khera) Court Master Court Master Digitally signed by ASHOK RAJ SINGH Date: 2016.12.01 16:53:32 IST Reason: