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Kerala High Court

Rajan.M.Kurian vs Government Of Kerala on 4 March, 2008

Author: Antony Dominic

Bench: Antony Dominic

       

  

  

 
 
  IN THE HIGH COURT OF KERALA AT ERNAKULAM

WP(C) No. 2136 of 2008(D)


1. RAJAN.M.KURIAN, S/O.M.KURIAN,
                      ...  Petitioner
2. SMT.SOSAMMA RAJAN, W/O.RAJAN.M.KURIAN,
3. P.P.PAULOSE, REVIEW BUILDING,

                        Vs



1. GOVERNMENT OF KERALA, REPRESENTED BY
                       ...       Respondent

2. KERALA FINANCIAL CORPORATION,

3. THE CHIEF MANAGER, THE KERALA FINANCIAL

                For Petitioner  :SRI.M.RAMASWAMY PILLAI

                For Respondent  : No Appearance

The Hon'ble MR. Justice ANTONY DOMINIC

 Dated :04/03/2008

 O R D E R

ANTONY DOMINIC, J. = =W.P.(C)=No.=2136=OF = = = = = = = = = = = 2008 D = = = = = = = = = = = = = = = = Dated this the 4th March, 2008 J U D G M E N T Counsel for the petitioners seeks permission to withdraw the writ petition. Permission granted and the writ petition is dismissed as withdrawn.

ANTONY DOMINIC JUDGE jan/-