Kerala High Court
Rajan.M.Kurian vs Government Of Kerala on 4 March, 2008
Author: Antony Dominic
Bench: Antony Dominic
IN THE HIGH COURT OF KERALA AT ERNAKULAM
WP(C) No. 2136 of 2008(D)
1. RAJAN.M.KURIAN, S/O.M.KURIAN,
... Petitioner
2. SMT.SOSAMMA RAJAN, W/O.RAJAN.M.KURIAN,
3. P.P.PAULOSE, REVIEW BUILDING,
Vs
1. GOVERNMENT OF KERALA, REPRESENTED BY
... Respondent
2. KERALA FINANCIAL CORPORATION,
3. THE CHIEF MANAGER, THE KERALA FINANCIAL
For Petitioner :SRI.M.RAMASWAMY PILLAI
For Respondent : No Appearance
The Hon'ble MR. Justice ANTONY DOMINIC
Dated :04/03/2008
O R D E R
ANTONY DOMINIC, J. = =W.P.(C)=No.=2136=OF = = = = = = = = = = = 2008 D = = = = = = = = = = = = = = = = Dated this the 4th March, 2008 J U D G M E N T Counsel for the petitioners seeks permission to withdraw the writ petition. Permission granted and the writ petition is dismissed as withdrawn.
ANTONY DOMINIC JUDGE jan/-