Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 22(3)] [Section 22] [Entire Act]

State of Odisha - Subsection

Section 22(3)(i) in The Orissa Ayurvedic Medicine Act, 1960

(i)The Council may, from time to time, appoint such other officers and servants as may be necessary for carrying out the purposes of this Act: