Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 137 in Finance Act, 2015 137. Amendment of Second Schedule. - In the Finance Act, 1999, (27 of 1999) in the Second Schedule, for the entry in column (3), the entry "Rupees eight per litre" shall be substituted.
