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State of Rajasthan - Section

Section 31 in Rajasthan Bhamashah (Direct Transfer of Public Welfare Benefits and Delivery of Services) Act, 2017

31. Annual report and auditor's report to be laid before the State Legislature.

- The State Government shall cause the annual report of the Authority and the auditor's report to be laid, as soon as may be, after they are received, before the House of the State Legislature.Chapter-VIII Offences and Penalties