Supreme Court - Daily Orders
Dinesh Goyal @ Pappu vs Suman Agarwal (Bindal) on 18 July, 2023
ITEM NO.19 REGISTRAR COURT. 1 SECTION IV-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. H. SHASHIDHARA SHETTY
Petition(s) for Special Leave to Appeal (C) No(s). 30324/2019
DINESH GOYAL @ PAPPU Petitioner(s)
VERSUS
SUMAN AGARWAL (BINDAL) & ORS. Respondent(s)
Date : 18-07-2023 This petition was called on for hearing today.
For Petitioner(s)
Ms. Christi Jain, AOR
Ms. Akriti Sharma, Adv.
For Respondent(s)
Mr. Prashant Shukla, Adv.
Mrs. Anushree Shukla, Adv.
Mr. Vibhor Garg, Adv.
Mr. Karan Arora, Adv.
Mr. Divyesh Pratap Singh, AOR
UPON hearing the counsel, the Court made the following
O R D E R
Ld. counsel for respondent No.1 submits that he has already filed vakalatnama and counter affidavit on behalf of respondent No.2, however, the office report reveals that service is complete on respondent No.2 but none has entered appearance. Office to verify and update the records. Signature Not Verified Digitally signed by PRIYANKA MALIK Date: 2023.07.24
Service is complete on respondent Nos.3 and 4 but none 10:40:30 IST Reason: has entered appearance.
Contd….
-2-Respondent No.1 has filed counter affidavit but defects have yet not been cured, despite last opportunity having been granted.
Registry to process the matter for listing before the Hon’ble Judge in Chambers for necessary directions.
H. SHASHIDHARA SHETTY Registrar