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[Cites 0, Cited by 0] [Section 49A(1)] [Section 49A] [Entire Act]

State of Chattisgarh - Subsection

Section 49A(1)(n) in The Chhattisgarh Co-operative Societies Rules, 1962

(n)to delegate, subject to approval of Registrar, all or any of the powers and functions vested in him to any employee or employees of the society.]