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Delhi High Court - Orders

M/S Wings Pharmaceuticals Pvt Ltd And ... vs Union Of India And Anr on 8 January, 2019

Author: Vibhu Bakhru

Bench: Vibhu Bakhru

$~175
*     IN THE HIGH COURT OF DELHI AT NEW DELHI
+   W.P.(C) 11368/2018 & CM Appln. Nos.44029-30/2018, 44106/2018
    M/S WINGS PHARMACEUTICALS PVT LTD AND ANR
                                                         ..... Petitioners
                       Through      Mr. Udit Chauhan, Adv.

                       versus

    UNION OF INDIA AND ANR                  ..... Respondents
                  Through  Ms. Maninder Acharya, ASG with
                           Mr. Bhagvan Swarup Shukla and Mr.
                           Kamaldeep, Advs.

    CORAM:
    HON'BLE MR. JUSTICE VIBHU BAKHRU

                       ORDER

% 08.01.2019 List on 27.03.2019. Interim order to continue.

VIBHU BAKHRU, J JANUARY 08, 2019 DR