Delhi High Court - Orders
M/S Wings Pharmaceuticals Pvt Ltd And ... vs Union Of India And Anr on 8 January, 2019
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~175
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11368/2018 & CM Appln. Nos.44029-30/2018, 44106/2018
M/S WINGS PHARMACEUTICALS PVT LTD AND ANR
..... Petitioners
Through Mr. Udit Chauhan, Adv.
versus
UNION OF INDIA AND ANR ..... Respondents
Through Ms. Maninder Acharya, ASG with
Mr. Bhagvan Swarup Shukla and Mr.
Kamaldeep, Advs.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
ORDER
% 08.01.2019 List on 27.03.2019. Interim order to continue.
VIBHU BAKHRU, J JANUARY 08, 2019 DR