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[Cites 0, Cited by 0] [Section 18] [Entire Act]

Daman and Diu - Subsection

Section 18(3) in The Daman and Diu Real Estate (Regulation and Development) (General) Rules, 2016

(3)The other allowances and conditions of service of the Chairperson and the Members shall be such as may be determined by the appropriate Government from time to time.