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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(iv) in THE BIOLOGICAL DIVERSITY (AMENDMENT) ACT, 2023

(iv)after clause (e), the following clause shall be inserted, namely:—(ea) “codified traditional knowledge” means the knowledge derived from authoritative books specified in the First Schedule to the Drugs and Cosmetics Act, 1940;