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State of Rajasthan - Section

Section 22 in Rajasthan Minor Mineral Concession Rules, 2017

22. Registers for mineral concession.

(1)A register of applications for mining lease shall be maintained online by the Mining Engineer or Assistant Mining Engineer concerned in Form-8.
(2)A register of mining lease shall be maintained online by the Mining Engineer or Assistant Mining Engineer concerned in Form -9.
(3)A register of application for quarry licence shall be maintained online by the Mining Engineer or Assistant Mining Engineer concerned in the Form -10.
(4)A register of quarry licences shall be maintained online by the Mining Engineer or Assistant Mining Engineer concerned in the Form - 11.