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[Cites 0, Cited by 0] [Section 95] [Entire Act]

State of West Bengal - Subsection

Section 95(28) in West Bengal Municipal (Building) Rules, 2007

(28)"head room" or "headway" means the vertical distance between the floor and the ceiling.Explanation.— Where a finished ceiling is not provided, the underside of the joists or beams of tie beams shall determine the upper point of measurement;