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[Cites 0, Cited by 0] [Section 66] [Entire Act]

Union of India - Subsection

Section 66(7) in The Copyright Rules, 2013

(7)Every society shall ensure -
(a)that the Governing Council members are accountable to the General Body;
(b)maintenance of proper and complete financial records, including the collection and distribution of royalties and expenses; and
(c)annual auditing of its accounts by a qualified Chartered Accountant.