Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 131(4)] [Section 131] [Entire Act] Union of India - Subsection Section 131(4)(e) in The Trade Marks Rules, 2017 (e)the persons authorised to use the trademark and the nature of control the applicant exercise over the use of the collective trademark;