Bombay High Court
Vikram V. Vyas And 2 Ors vs G.M. Vyas And Co. And 6 Ors on 30 November, 2018
Before: Aniruddha M. Chandekar
Prothonotary & Senior Master.
Date: 30th November, 2018.
CALLED OUT FOR REJECTION :
13. NMAL/2216/2012 ) None present.
APPL/325/2012 )
CP/105/2011 ) P.C.: The Applicant and/or his/her Advocate to
) remove office objections on the Application and to get
) the same numbered and/or registered on or before
) 28.12.2018, failing Application to stand rejected under
) the provisions of O.S. Rule 986 for non-compliance of
) office objections.
14. NMAL/2343/2012 ) None present.
APPL/464/2011 )
ARBP/674/2010 ) P.C.: The Applicant and/or his/her Advocate to
S/1312/2002 ) remove office objections on the Application and to get
) the same numbered and/or registered on or before
) 28.12.2018, failing Application to stand rejected under
) the provisions of O.S. Rule 986 for non-compliance of
) office objections.
)
15. NMAL/2344/2012 ) None present.
APPL/465/2011 )
ARBP/463/2010 ) P.C.: The Applicant and/or his/her Advocate to
S/938/2002 ) remove office objections on the Application and to get
) the same numbered and/or registered on or before
) 28.12.2018, failing Application to stand rejected under
) the provisions of O.S. Rule 986 for non-compliance of
) office objections.
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