Bombay High Court
Kotak Mahindra Bank Limited vs Dignesh R Shah And 2 Ors on 10 February, 2020
Author: G.S. Kulkarni
Bench: G.S. Kulkarni
1-7, 9-19, 21-45, 47, 48, 50-60.doc
Tauseef
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
EXECUTION APPLICATION NO.181 OF 2016
Tata Motors Finance Ltd. ...Applicant
V/S.
Jafar Abdul Karim Qureshi ...Respondent
EXECUTION APPLICATION NO.183 OF 2016
Tata Motors Finance Ltd. ...Applicant
V/S.
Vedant Logistics ...Respondent
EXECUTION APPLICATION NO.184 OF 2016
Tata Motors Finance Ltd. ...Applicant
V/S.
Maskur Nurul Shaikh ...Respondent
EXECUTION APPLICATION NO.185 OF 2016
Tata Motors Finance Ltd. ...Applicant
V/S.
Haji Saheb Sherkhan Mohammad S. ...Respondent
EXECUTION APPLICATION NO.186 OF 2016
HDFC Bank Ltd. ...Applicant
V/S.
Thomas Agastin ...Respondent
EXECUTION APPLICATION NO.187 OF 2016
Spartan Engineering Pvt. Ltd. ...Applicant
V/S.
Decocem Paints (India) Pvt. Ltd. ...Respondent
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EXECUTION APPLICATION NO.191 OF 2016
Tata Capital Financial Services Ltd. ...Applicant
V/S.
Hareram Cotton Industries & Anr. ...Respondents
EXECUTION APPLICATION NO.192 OF 2016
Tata Capital Financial Services Ltd. ...Applicant
V/S.
Vineet Mahendra Mhatre ...Respondent
EXECUTION APPLICATION NO.195 OF 2016
Au Financiers (India) Ltd. ...Applicant
V/S.
Babaji Travels & Ors. ...Respondents
EXECUTION APPLICATION NO.196 OF 2016
Tata Capital Financial Services Ltd. ...Applicant
V/S.
Madhav V. Nalawade ...Respondent
EXECUTION APPLICATION NO.199 OF 2016
Kotak Mahindra Bank Ltd. ...Applicant
V/S.
Rajesh Ashwin Sheth & Anr. ...Respondent
EXECUTION APPLICATION NO.200 OF 2016
Kotak Mahindra Bank Ltd. ...Applicant
V/S.
Rajeev Madhav Pathak & Anr. ...Respondents
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EXECUTION APPLICATION NO.201 OF 2016
Kotak Mahindra Bank Ltd. ...Applicant
V/S.
Ashish Jayendra Pandya ...Respondent
EXECUTION APPLICATION NO.202 OF 2016
Kotak Mahindra Bank Ltd. ...Applicant
V/S.
Radhika Kiran Deshpande ...Respondent
EXECUTION APPLICATION NO.203 OF 2016
Kotak Mahindra Bank Ltd. ...Applicant
V/S.
Navinbhai Rasiklal Shah ...Respondent
EXECUTION APPLICATION NO.204 OF 2016
Kotak Mahindra Bank Ltd. ...Applicant
V/S.
Sanjay Bansilal Mehta ...Respondent
EXECUTION APPLICATION NO.205 OF 2016
Intec Capital Ltd. ...Applicant
V/S.
Bhagwan Motors Pvt. Ltd. & Ors. ...Respondents
EXECUTION APPLICATION NO.214 OF 2016
Phoenix Arc Pvt. Ltd. ...Applicant
V/S.
Amit Prakash Matkar ...Respondent
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EXECUTION APPLICATION NO.215 OF 2016
Au Financiers (India) Ltd. ...Applicant
V/S.
Hemant Chhotelal Chaurasiya & Anr. ...Respondent
EXECUTION APPLICATION NO.216 OF 2016
Au Financiers (India) Ltd. ...Applicant
V/S.
Raj Tours & Travels & Anr. ...Respondent
EXECUTION APPLICATION NO.217 OF 2016
Tata Capital Financial Services Ltd. ...Applicant
V/S.
Brindavan Energy & Infra Pvt. Ltd. & Anr. ...Respondents
EXECUTION APPLICATION NO.218 OF 2016
Au Financiers (India) Ltd. ...Applicant
V/S.
Sohante Brothers Travels Enterprises & Anr....Respondents
EXECUTION APPLICATION NO.219 OF 2016
Tata Capital Financial Services Ltd. ...Applicant
V/S.
Laxmi Enterprises & Anr. ...Respondents
EXECUTION APPLICATION NO.220 OF 2016
Shriram Chits (Mah) Ltd. ...Applicant
V/S.
Swati Champalal Sarda & Champalal A Sarda...Respondent
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EXECUTION APPLICATION NO.221 OF 2016
Kotak Mahindra Bank Ltd. ...Applicant
V/S.
Print D. Vision & Anr. ...Respondent
EXECUTION APPLICATION NO.223 OF 2016
HDFC Bank Ltd. ...Applicant
V/S.
Aditya Jaiprakash Chindak ...Respondent
EXECUTION APPLICATION NO.224 OF 2016
HDFC Bank Ltd. ...Applicant
V/S.
Vishnu Shivprasad Modi ...Respondent
EXECUTION APPLICATION NO.225 OF 2016
HDFC Bank Ltd. ...Applicant
V/S.
Sandesh Mallikarjun Jelinder ...Respondent
EXECUTION APPLICATION NO.226 OF 2016
HDFC Bank Ltd. ...Applicant
V/S.
Harish Mulchand Valecha ...Respondent
EXECUTION APPLICATION NO.227 OF 2016
HDFC Bank Ltd. ...Applicant
V/S.
Sugnomal Visumal Jagwani ...Respondent
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EXECUTION APPLICATION NO.228 OF 2016
HDFC Bank Ltd. ...Applicant
V/S.
Gaurang Kantilal Shah ...Respondent
EXECUTION APPLICATION NO.229 OF 2016
HDFC Bank Ltd. ...Applicant
V/S.
Jisephine Anthony ...Respondent
EXECUTION APPLICATION NO.230 OF 2016
HDFC Bank Ltd. ...Applicant
V/S.
Nitin Pandharinath Phanasgaonkar ...Respondent
EXECUTION APPLICATION NO.231 OF 2016
HDFC Bank Ltd. ...Applicant
V/S.
Chiranjit Banerjee ...Respondent
EXECUTION APPLICATION NO.232 OF 2016
HDFC Bank Ltd. ...Applicant
V/S.
Ajit Ramachanddran ...Respondent
EXECUTION APPLICATION NO.233 OF 2016
HDFC Bank Ltd. ...Applicant
V/S.
Sanjay Kumar Yadav ...Respondent
Pg 6 of 10
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EXECUTION APPLICATION NO.234 OF 2016
HDFC Bank Ltd. ...Applicant
V/S.
Vinod Moreshwar Mhatre ...Respondent
EXECUTION APPLICATION NO.235 OF 2016
HDFC Bank Ltd. ...Applicant
V/S.
Roshani Sharma ...Respondent
EXECUTION APPLICATION NO.236 OF 2016
Kotak Mahindra Prime Ltd. ...Applicant
V/S.
VHCL Industries Ltd. & Anr. ...Respondents
EXECUTION APPLICATION NO.237 OF 2016
Kotak Mahindra Prime Ltd. ...Applicant
V/S.
VHCL Industries Ltd. & Anr. ...Respondents
EXECUTION APPLICATION NO.238 OF 2016
Kotak Mahindra Prime Ltd. ...Applicant
V/S.
Dhiraj Bharat Samant & Ors. ...Respondents
EXECUTION APPLICATION NO.239 OF 2016
Kotak Mahindra Prime Ltd. ...Applicant
V/S.
Vaibhav Cards Pvt. Ltd. & Anr. ...Respondents
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EXECUTION APPLICATION NO.243 OF 2016
Kokan Mercantile Co-op. Bank Ltd. ...Applicant
V/S.
Peerbhoy Ali Asgar Adamjee (Borrower) & Ors. ...Respondent
EXECUTION APPLICATION NO.244 OF 2016
Kotak Mahindra Bank Ltd. ...Applicant
V/S.
Sushil Gulshanlal Wasan & Anr. ...Respondents
EXECUTION APPLICATION NO.247 OF 2016
Indiabulls Housing Finance Ltd. ...Applicant
V/S.
Shyambehari Fulana & Anr. ...Respondents
EXECUTION APPLICATION NO.248 OF 2016
Kotak Mahindra Bank Ltd. ...Applicant
V/S.
Pallavi Anand & Anr. ...Respondents
EXECUTION APPLICATION NO.249 OF 2016
Kotak Mahindra Bank Ltd. ...Applicant
V/S.
Dignesh R. Shah & Ors. ...Respondents
EXECUTION APPLICATION NO.250 OF 2016
Kotak Mahindra Bank Ltd. ...Applicant
V/S.
Punaram Kaulaji Choudhary & Anr. ...Respondents
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EXECUTION APPLICATION NO.251 OF 2016
Indiabulls Housing Finance Ltd. ...Applicant
V/S.
M/s. Harsh Polymers & Ors. ...Respondents
EXECUTION APPLICATION NO.252 OF 2016
Indiabulls Housing Finance Ltd. ...Applicant
V/S.
M/s. SMI Fisheries Pvt. Ltd. & Ors. ...Respondents
EXECUTION APPLICATION NO.253 OF 2016
Indiabulls Housing Finance Ltd. ...Applicant
V/S.
Ravikant Umakant Mishra & Anr. ...Respondent
EXECUTION APPLICATION NO.254 OF 2016
Kotak Mahindra Prime Ltd. ...Applicant
V/S.
Shri Dheeraj Narayan Jadhwani & Anr. ...Respondents
EXECUTION APPLICATION NO.255 OF 2016
Indiabulls Housing Finance Ltd. ...Applicant
V/S.
Kishor Shahaji Kalekar & Vishal Shahaji Kalekar...Respondents
EXECUTION APPLICATION NO.256 OF 2016
Indiabulls Housing Finance Ltd. ...Applicant
V/S.
Shri Kishor Shahaji Kalekar & Anr. ...Respondents
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EXECUTION APPLICATION NO.257 OF 2016
Indiabulls Housing Finance Ltd. ...Applicant
V/S.
M/s. Bright Street Traders & Ors. ...Respondents
None for the Applicants.
None for the Respondents.
CORAM : G.S. KULKARNI, J.
DATED : 10th FEBRUARY 2020.
P.C. :
1. These Execution Applications have not been proceeded with for a period of over 12 months from the date of filing of the applications.
Accordingly, these applications have been placed by the Prothonotary and Senior Master under Rule 329 of the Bombay High Court Original Side Rules before the Court, for dismissal, for want of prosecution. As none appears for the Applicants, these Execution Applications are dismissed. No order as to costs.
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