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Bombay High Court

Kotak Mahindra Bank Limited vs Dignesh R Shah And 2 Ors on 10 February, 2020

Author: G.S. Kulkarni

Bench: G.S. Kulkarni

                                                        1-7, 9-19, 21-45, 47, 48, 50-60.doc

Tauseef
                        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                            ORDINARY ORIGINAL CIVIL JURISDICTION

                              EXECUTION APPLICATION NO.181 OF 2016

          Tata Motors Finance Ltd.                   ...Applicant
                         V/S.
          Jafar Abdul Karim Qureshi                  ...Respondent

                              EXECUTION APPLICATION NO.183 OF 2016

          Tata Motors Finance Ltd.                   ...Applicant
                          V/S.
          Vedant Logistics                           ...Respondent

                              EXECUTION APPLICATION NO.184 OF 2016

          Tata Motors Finance Ltd.                   ...Applicant
                        V/S.
          Maskur Nurul Shaikh                        ...Respondent

                              EXECUTION APPLICATION NO.185 OF 2016

          Tata Motors Finance Ltd.                   ...Applicant
                         V/S.
          Haji Saheb Sherkhan Mohammad S.            ...Respondent

                              EXECUTION APPLICATION NO.186 OF 2016

          HDFC Bank Ltd.                             ...Applicant
                        V/S.
          Thomas Agastin                             ...Respondent

                              EXECUTION APPLICATION NO.187 OF 2016

          Spartan Engineering Pvt. Ltd.              ...Applicant
                        V/S.
          Decocem Paints (India) Pvt. Ltd.           ...Respondent


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                    EXECUTION APPLICATION NO.191 OF 2016

Tata Capital Financial Services Ltd.       ...Applicant
              V/S.
Hareram Cotton Industries & Anr.           ...Respondents

                    EXECUTION APPLICATION NO.192 OF 2016

Tata Capital Financial Services Ltd.       ...Applicant
              V/S.
Vineet Mahendra Mhatre                     ...Respondent

                    EXECUTION APPLICATION NO.195 OF 2016

Au Financiers (India) Ltd.                 ...Applicant
                V/S.
Babaji Travels & Ors.                      ...Respondents

                    EXECUTION APPLICATION NO.196 OF 2016

Tata Capital Financial Services Ltd.       ...Applicant
              V/S.
Madhav V. Nalawade                         ...Respondent

                    EXECUTION APPLICATION NO.199 OF 2016

Kotak Mahindra Bank Ltd.                   ...Applicant
              V/S.
Rajesh Ashwin Sheth & Anr.                 ...Respondent

                    EXECUTION APPLICATION NO.200 OF 2016

Kotak Mahindra Bank Ltd.                   ...Applicant
              V/S.
Rajeev Madhav Pathak & Anr.                ...Respondents




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                    EXECUTION APPLICATION NO.201 OF 2016

Kotak Mahindra Bank Ltd.                   ...Applicant
               V/S.
Ashish Jayendra Pandya                     ...Respondent

                    EXECUTION APPLICATION NO.202 OF 2016

Kotak Mahindra Bank Ltd.                   ...Applicant
               V/S.
Radhika Kiran Deshpande                    ...Respondent

                    EXECUTION APPLICATION NO.203 OF 2016

Kotak Mahindra Bank Ltd.                   ...Applicant
               V/S.
Navinbhai Rasiklal Shah                    ...Respondent

                    EXECUTION APPLICATION NO.204 OF 2016

Kotak Mahindra Bank Ltd.                   ...Applicant
                V/S.
Sanjay Bansilal Mehta                      ...Respondent

                    EXECUTION APPLICATION NO.205 OF 2016

Intec Capital Ltd.                         ...Applicant
             V/S.
Bhagwan Motors Pvt. Ltd. & Ors.            ...Respondents

                    EXECUTION APPLICATION NO.214 OF 2016

Phoenix Arc Pvt. Ltd.                      ...Applicant
              V/S.
Amit Prakash Matkar                        ...Respondent




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                    EXECUTION APPLICATION NO.215 OF 2016

Au Financiers (India) Ltd.                 ...Applicant
             V/S.
Hemant Chhotelal Chaurasiya & Anr.         ...Respondent

                    EXECUTION APPLICATION NO.216 OF 2016

Au Financiers (India) Ltd.                 ...Applicant
               V/S.
Raj Tours & Travels & Anr.                 ...Respondent

                    EXECUTION APPLICATION NO.217 OF 2016

Tata Capital Financial Services Ltd.       ...Applicant
              V/S.
Brindavan Energy & Infra Pvt. Ltd. & Anr. ...Respondents

                    EXECUTION APPLICATION NO.218 OF 2016

Au Financiers (India) Ltd.                 ...Applicant
              V/S.
Sohante Brothers Travels Enterprises & Anr....Respondents

                    EXECUTION APPLICATION NO.219 OF 2016

Tata Capital Financial Services Ltd.       ...Applicant
               V/S.
Laxmi Enterprises & Anr.                   ...Respondents

                    EXECUTION APPLICATION NO.220 OF 2016

Shriram Chits (Mah) Ltd.                   ...Applicant
              V/S.
Swati Champalal Sarda & Champalal A Sarda...Respondent




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                    EXECUTION APPLICATION NO.221 OF 2016

Kotak Mahindra Bank Ltd.                   ...Applicant
                V/S.
Print D. Vision & Anr.                     ...Respondent

                    EXECUTION APPLICATION NO.223 OF 2016

HDFC Bank Ltd.                             ...Applicant
               V/S.
Aditya Jaiprakash Chindak                  ...Respondent

                    EXECUTION APPLICATION NO.224 OF 2016

HDFC Bank Ltd.                             ...Applicant
               V/S.
Vishnu Shivprasad Modi                     ...Respondent

                    EXECUTION APPLICATION NO.225 OF 2016

HDFC Bank Ltd.                             ...Applicant
              V/S.
Sandesh Mallikarjun Jelinder               ...Respondent

                    EXECUTION APPLICATION NO.226 OF 2016

HDFC Bank Ltd.                             ...Applicant
              V/S.
Harish Mulchand Valecha                    ...Respondent

                    EXECUTION APPLICATION NO.227 OF 2016

HDFC Bank Ltd.                             ...Applicant
             V/S.
Sugnomal Visumal Jagwani                   ...Respondent




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                    EXECUTION APPLICATION NO.228 OF 2016

HDFC Bank Ltd.                             ...Applicant
               V/S.
Gaurang Kantilal Shah                      ...Respondent

                    EXECUTION APPLICATION NO.229 OF 2016

HDFC Bank Ltd.                             ...Applicant
               V/S.
Jisephine Anthony                          ...Respondent

                    EXECUTION APPLICATION NO.230 OF 2016

HDFC Bank Ltd.                             ...Applicant
               V/S.
Nitin Pandharinath Phanasgaonkar           ...Respondent

                    EXECUTION APPLICATION NO.231 OF 2016

HDFC Bank Ltd.                             ...Applicant
                V/S.
Chiranjit Banerjee                         ...Respondent

                    EXECUTION APPLICATION NO.232 OF 2016

HDFC Bank Ltd.                             ...Applicant
              V/S.
Ajit Ramachanddran                         ...Respondent

                    EXECUTION APPLICATION NO.233 OF 2016

HDFC Bank Ltd.                             ...Applicant
              V/S.
Sanjay Kumar Yadav                         ...Respondent




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                   EXECUTION APPLICATION NO.234 OF 2016

HDFC Bank Ltd.                            ...Applicant
             V/S.
Vinod Moreshwar Mhatre                    ...Respondent

                   EXECUTION APPLICATION NO.235 OF 2016

HDFC Bank Ltd.                            ...Applicant
              V/S.
Roshani Sharma                            ...Respondent

                   EXECUTION APPLICATION NO.236 OF 2016

Kotak Mahindra Prime Ltd.                 ...Applicant
              V/S.
VHCL Industries Ltd. & Anr.               ...Respondents

                   EXECUTION APPLICATION NO.237 OF 2016

Kotak Mahindra Prime Ltd.                 ...Applicant
              V/S.
VHCL Industries Ltd. & Anr.               ...Respondents

                   EXECUTION APPLICATION NO.238 OF 2016

Kotak Mahindra Prime Ltd.                 ...Applicant
               V/S.
Dhiraj Bharat Samant & Ors.               ...Respondents

                   EXECUTION APPLICATION NO.239 OF 2016

Kotak Mahindra Prime Ltd.                 ...Applicant
               V/S.
Vaibhav Cards Pvt. Ltd. & Anr.            ...Respondents




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                   EXECUTION APPLICATION NO.243 OF 2016

Kokan Mercantile Co-op. Bank Ltd.         ...Applicant
               V/S.
Peerbhoy Ali Asgar Adamjee (Borrower) & Ors. ...Respondent

                   EXECUTION APPLICATION NO.244 OF 2016

Kotak Mahindra Bank Ltd.                  ...Applicant
               V/S.
Sushil Gulshanlal Wasan & Anr.            ...Respondents

                   EXECUTION APPLICATION NO.247 OF 2016

Indiabulls Housing Finance Ltd.           ...Applicant
              V/S.
Shyambehari Fulana & Anr.                 ...Respondents

                   EXECUTION APPLICATION NO.248 OF 2016

Kotak Mahindra Bank Ltd.                  ...Applicant
               V/S.
Pallavi Anand & Anr.                      ...Respondents

                   EXECUTION APPLICATION NO.249 OF 2016

Kotak Mahindra Bank Ltd.                  ...Applicant
               V/S.
Dignesh R. Shah & Ors.                    ...Respondents

                   EXECUTION APPLICATION NO.250 OF 2016

Kotak Mahindra Bank Ltd.                  ...Applicant
              V/S.
Punaram Kaulaji Choudhary & Anr.          ...Respondents




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                    EXECUTION APPLICATION NO.251 OF 2016

Indiabulls Housing Finance Ltd.            ...Applicant
               V/S.
M/s. Harsh Polymers & Ors.                 ...Respondents

                    EXECUTION APPLICATION NO.252 OF 2016

Indiabulls Housing Finance Ltd.            ...Applicant
               V/S.
M/s. SMI Fisheries Pvt. Ltd. & Ors.        ...Respondents

                    EXECUTION APPLICATION NO.253 OF 2016

Indiabulls Housing Finance Ltd.            ...Applicant
             V/S.
Ravikant Umakant Mishra & Anr.             ...Respondent

                    EXECUTION APPLICATION NO.254 OF 2016

Kotak Mahindra Prime Ltd.                  ...Applicant
               V/S.
Shri Dheeraj Narayan Jadhwani & Anr.       ...Respondents

                    EXECUTION APPLICATION NO.255 OF 2016

Indiabulls Housing Finance Ltd.            ...Applicant
                V/S.
Kishor Shahaji Kalekar & Vishal Shahaji Kalekar...Respondents

                    EXECUTION APPLICATION NO.256 OF 2016

Indiabulls Housing Finance Ltd.            ...Applicant
               V/S.
Shri Kishor Shahaji Kalekar & Anr.         ...Respondents




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                       EXECUTION APPLICATION NO.257 OF 2016

Indiabulls Housing Finance Ltd.                   ...Applicant
                V/S.
M/s. Bright Street Traders & Ors.                 ...Respondents


None for the Applicants.
None for the Respondents.


                                    CORAM   :   G.S. KULKARNI, J.

DATED : 10th FEBRUARY 2020.

P.C. :

1. These Execution Applications have not been proceeded with for a period of over 12 months from the date of filing of the applications.

Accordingly, these applications have been placed by the Prothonotary and Senior Master under Rule 329 of the Bombay High Court Original Side Rules before the Court, for dismissal, for want of prosecution. As none appears for the Applicants, these Execution Applications are dismissed. No order as to costs.

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