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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Tamilnadu - Subsection

Section 15(10) in Madurai-Kamaraj University Act, 1965

(10)Members of the Syndicate who are not other-wise members of the Senate.[Class II - Life Members 1 and 2 omitted] [This heading and the items thereunder were omitted by section 2(1) of the Madurai- Kamaraj University (Amendment) Act, 1981 (Tamil Nadu Act No. 60 of 1981)]Class III - Other Members -