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[Cites 0, Cited by 1] [Section 28(3)] [Section 28] [Entire Act]

Union of India - Subsection

Section 28(3)(e) in The Electricity Act, 2003

(e)be responsible for carrying out real time operations for grid control and despatch of electricity within the region through secure and economic operation of the regional grid in accordance with the Grid Standards and the Grid Code.