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Madhya Pradesh High Court

Working Journalist Union And Patrakar ... vs The State Of Madhya Pradesh on 28 August, 2019

Author: Atul Sreedharan

Bench: Atul Sreedharan

1 WP-5218-2019 The High Court Of Madhya Pradesh WP-5218-2019 (WORKING JOURNALIST UNION AND PATRAKAR BHAWAN SAMITI (AFFILLIATED TO INDIAN FEDERATION OF WORKING JOU Vs THE STATE OF MADHYA PRADESH) 3 Jabalpur, Dated : 28-08-2019 Upon request of learned counsel for the petitioner, list the case on 4.9.2019.

(ATUL SREEDHARAN) JUDGE ss Digitally signed by SHYAMLEE SINGH SOLANKI Date: 29/08/2019 13:13:43