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State of Bihar - Section

Section 34 in Management and Working of the Forests

34. Bill and Receipt Books (Form Nos. 7 & 8).

- (i) A bill book must be used for lists of timber and other produce sold from depots. On each transaction taking place, the bill may be given to the purchaser, while a copy is rewarded to the Divisional Officer and the counterfoil will form the depot copy.
(ii)A receipt book must also be used for receipts of price paid to be given to purchasers.