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[Cites 0, Cited by 0] [Section 449(2)] [Section 449] [Entire Act]

State of Odisha - Subsection

Section 449(2)(iii) in Orissa Municipal Rules, 1953

(iii)on all sums credited to the subscriber's accounts after the 31st March of the preceding year interest from the date of deposit up to the 31st March of the current year; and