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[Cites 0, Cited by 0] [Section 12(5)] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(5)(d) in The Rajasthan Weights and Measures (Enforcement) Rules, 1959

(d)A trader shall provide such number of standard weights not exceeding one-forth of the capacity of the machine as may be required by the Inspector for the purpose of verification, re- verification and inspection of weighing instruments of capacities of above five hundred kilograms.