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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Madhya Pradesh - Subsection

Section 12(5) in The M.P. Motoryan Karadhan Rules, 1991

(5)An application which is incomplete or does not satisfy the requirements of sub-rules (1) to (3) of this rule may be returned lo the person presenting it and in that case it shall be deemed as if no such application has been presented.