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[Cites 0, Cited by 0] [Section 68B(3)] [Section 68B] [Entire Act]

Union of India - Subsection

Section 68B(3)(iii) in The Employees' Provident Funds Scheme, 1952

(iii)[ a declaration from the member that the dwelling site or the dwelling house/ flat or the house under construction is free from encumbrances and the same is under title of the member and/ or the spouse:]