Madhya Pradesh High Court
Ku.Sunita Dwivedi vs Khalid Rehman on 18 February, 2026
Author: Hirdesh
Bench: Hirdesh
NEUTRAL CITATION NO. 2026:MPHC-GWL:6277
1 MA-60-2006
IN THE HIGH COURT OF MADHYA PRADESH
AT GWALIOR
BEFORE
HON'BLE SHRI JUSTICE HIRDESH
ON THE 18th OF FEBRUARY, 2026
MISC. APPEAL No. 60 of 2006
KU.SUNITA DWIVEDI
Versus
KHALID REHMAN AND OTHERS
Appearance:
None for appellant.
ORDER
No body appears for the appellant. This misc. appeal is pending since 2006. It appears that appellant has lost his interest in prosecuting this appeal. Accordingly, the same stands dismissed for want of prosecution.
(HIRDESH) JUDGE Prachi Signature Not Verified Signed by: PRACHI MISHRA Signing time: 2/20/2026 6:24:00 PM