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Supreme Court - Daily Orders

M.Balasubramaniyan vs Tamilnadu Government Rep. By The ... on 31 July, 2017

Bench: S.A. Bobde, L. Nageswara Rao

     ITEM NO.26                               COURT NO.8                SECTION XII

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No......./2017
                                                   Diary No(s).17502/2017

     (Arising out of impugned final judgment and order dated                    06-02-2017
     in SA No.829/2015 passed by the High Court Of Madras)

     M.BALASUBRAMANIYAN                                                  Petitioner(s)

                                                     VERSUS

     TAMILNADU GOVERNMENT REP. BY THE DISTRICT
     COLLECTOR NAMAKKAL & ANR.                                           Respondent(s)

     (FOR ADMISSION and I.R. and IA No.59755/2017-EXEMPTION FROM FILING
     O.T. and IA No.59752/2017-CONDONATION OF DELAY IN REFILING)

     Date : 31-07-2017 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE S.A. BOBDE
                             HON'BLE MR. JUSTICE L. NAGESWARA RAO

     For Petitioner(s)                 Mr.   K.K.S. Krishnaraj, Adv.
                                       Mr.   Ram Sankar, Adv.
                                       Mr.   Rajaram Narayanan, Adv.
                                       Mr.   Naresh Kumar, AOR

     For Respondent(s)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

The special leave petition is dismissed. As a sequel to the above, pending interlocutory applications, if any, stand disposed of. (SANJAY KUMAR-II) (INDU KUMARI POKHRIYAL) COURT MASTER (SH) Signature Not Verified BRANCH OFFICER Digitally signed by SANJAY KUMAR Date: 2017.07.31 16:02:49 IST Reason: