Supreme Court - Daily Orders
M.Balasubramaniyan vs Tamilnadu Government Rep. By The ... on 31 July, 2017
Bench: S.A. Bobde, L. Nageswara Rao
ITEM NO.26 COURT NO.8 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No......./2017
Diary No(s).17502/2017
(Arising out of impugned final judgment and order dated 06-02-2017
in SA No.829/2015 passed by the High Court Of Madras)
M.BALASUBRAMANIYAN Petitioner(s)
VERSUS
TAMILNADU GOVERNMENT REP. BY THE DISTRICT
COLLECTOR NAMAKKAL & ANR. Respondent(s)
(FOR ADMISSION and I.R. and IA No.59755/2017-EXEMPTION FROM FILING
O.T. and IA No.59752/2017-CONDONATION OF DELAY IN REFILING)
Date : 31-07-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE L. NAGESWARA RAO
For Petitioner(s) Mr. K.K.S. Krishnaraj, Adv.
Mr. Ram Sankar, Adv.
Mr. Rajaram Narayanan, Adv.
Mr. Naresh Kumar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed. As a sequel to the above, pending interlocutory applications, if any, stand disposed of. (SANJAY KUMAR-II) (INDU KUMARI POKHRIYAL) COURT MASTER (SH) Signature Not Verified BRANCH OFFICER Digitally signed by SANJAY KUMAR Date: 2017.07.31 16:02:49 IST Reason: