Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10A] [Entire Act] Bombay Presidency - Subsection Section 10A(2) in The Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 (2)[* * * *] [Sub-section (2) was deleted by Mah. 18 of 1987, section 8(2).]
