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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(j) in Madhya Pradesh Social Audit Rules, 2013

(j)"Social Audit of a Scheme" means auditing of a Scheme by the primary stakeholders of the Scheme. In context of the Mahatma Gandhi National Rural Employment Guarantee Scheme, Madhya Pradesh, Social Audit shall include verification of works, facts on ground vis-a-vis official records, taking into account the recorded or oral evidence, which is aided and facilitated by civil Society Organisations and / or Government;