Securities Appellate Tribunal
Raj Kumar Kishorepuria vs Sebi on 17 October, 2007
IN THE SECURITIES APPELLATE TRIBUNAL
MUMBAI
Appeal No. 130 of 2007
Raj Kumar Kishorepuria ...... Appellant
Versus
Securities and Exchange Board of India ...... Respondent
Mr. Shyam Mehta Advocate with Ajay Fernandes Advocate for the Appellant.
Mr. Kumar Desai Advocate with Mr. Anant Upadhaya Advocate and Mr. Hitesh Mehta Advocate for the Respondent.
Coram : Justice N.K. Sodhi, Presiding Officer Arun Bhargava, Member Utpal Bhattacharya, Member Per : Justice N.K. Sodhi, Presiding Officer (Oral) For orders see Appeal no. 125 of 2007 decided on 17.10.2007.
Justice N.K. Sodhi Presiding Officer Arun Bhargava Member Utpal Bhattacharya Member 17.10.2007 bbn