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Securities Appellate Tribunal

Raj Kumar Kishorepuria vs Sebi on 17 October, 2007

IN THE SECURITIES APPELLATE TRIBUNAL
                 MUMBAI

                                   Appeal No. 130 of 2007

Raj Kumar Kishorepuria                                             ...... Appellant

Versus

Securities and Exchange Board of India                           ...... Respondent

Mr. Shyam Mehta Advocate with Ajay Fernandes Advocate for the Appellant.

Mr. Kumar Desai Advocate with Mr. Anant Upadhaya Advocate and Mr. Hitesh Mehta Advocate for the Respondent.

Coram : Justice N.K. Sodhi, Presiding Officer Arun Bhargava, Member Utpal Bhattacharya, Member Per : Justice N.K. Sodhi, Presiding Officer (Oral) For orders see Appeal no. 125 of 2007 decided on 17.10.2007.

Justice N.K. Sodhi Presiding Officer Arun Bhargava Member Utpal Bhattacharya Member 17.10.2007 bbn