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[Cites 0, Cited by 0] [Section 22(3)] [Section 22] [Entire Act]

State of West Bengal - Subsection

Section 22(3)(vi) in The Kalyani University Act, 1981

(vi)[ two Teachers of the University, not being Professors, from the Departments of the University under the Faculty Council for postgraduate studies concerned, elected jointly by such Teachers from amongst themselves : [[Sub-clause (vi) Substituted by W.B. Act 12 of 2001, which was earlier as under: