Rajasthan High Court - Jodhpur
Pukhraj & Ors vs State & Ors on 17 April, 2018
Author: Sandeep Mehta
Bench: Sandeep Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 5701 / 2015
Pukhraj & Ors
----Petitioner
Versus
State & Ors
----Respondent
_____________________________________________________
For Petitioner(s) : None present
For Respondent(s) : Mr. Manjul Sharma
_____________________________________________________
HON'BLE MR. JUSTICE SANDEEP MEHTA
Judgment / Order 17/04/2018 The controversy raised in this writ petition has been decided by this Court in Ramswaroop & Ors. Vs. State of Rajasthan being S.B. Civil Writ Petition No. 3878/2015 decided on 21.9.2016 Thus, the instant writ petition is disposed of in the same terms.
(SANDEEP MEHTA), J.
/sushil/