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Rajasthan High Court - Jodhpur

Pukhraj & Ors vs State & Ors on 17 April, 2018

Author: Sandeep Mehta

Bench: Sandeep Mehta

     HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                      JODHPUR
                S.B. Civil Writ Petition No. 5701 / 2015
Pukhraj & Ors
                                                           ----Petitioner
                                Versus
State & Ors
                                                      ----Respondent
_____________________________________________________
For Petitioner(s)    : None present
For Respondent(s) : Mr. Manjul Sharma
_____________________________________________________
           HON'BLE MR. JUSTICE SANDEEP MEHTA

Judgment / Order 17/04/2018 The controversy raised in this writ petition has been decided by this Court in Ramswaroop & Ors. Vs. State of Rajasthan being S.B. Civil Writ Petition No. 3878/2015 decided on 21.9.2016 Thus, the instant writ petition is disposed of in the same terms.

(SANDEEP MEHTA), J.

/sushil/