Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] Union of India - Subsection Section 6(f) in The National Commission For Women (Annual Statement Of Accounts And Annual Report) Rules, 1995 (f)inspection of jails, remand homes, women institutions or other similar places of custody for women and remedial action taken thereon;
