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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(1)(f) in Bhadohi Industrial Development Area (Preparation and Finalisation of Plan) Regulations, 2003

(f)"Institutional Use" means the use of any land or building or part thereof for carrying on activities like testing, research, demonstration etc. for the betterment of the society and it includes educational institutions;