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State of Jammu-Kashmir - Section

Section 54 in Jammu and Kashmir Civil Services (Leave) Rules, 1979

54.

Special casual leave not exceeding 10 days shall be allowed to an Officer of technical department intending to attend professional or scientific conferences, other than those convened under Government auspicious, provided that the leave sanctioning authority is satisfied that the participation of the official will benefit in acquiring suitable knowledge relating to his line of profession in Government service.