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State of Uttar Pradesh - Section

Section 6 in UPERC (Captive and Renewable Energy Generating Plants) Regulations, 2014

6. The Generating Plant/Company shall abide by the provisions of the Act, Rules, Codes, Regulations, Orders and Directions of the appropriate Authority/Commission issued from time to time regarding generation and evacuation of electricity.

Provided the Commission may appoint a separate independent auditor who, under the supervision of the Commission, would undertake technical and financial audit of the generating station at any time