Rajasthan High Court - Jodhpur
Binder Singh vs Alok on 20 January, 2023
Author: Pushpendra Singh Bhati
Bench: Pushpendra Singh Bhati
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Writ Contempt No. 1310/2019
Binder Singh
----Petitioner
Versus
Alok
----Respondent
For Petitioner(s) : Mr. Vijay Kumar
For Respondent(s) :
HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI
Order 20/01/2023 The matter comes up on an application (inward no.01/2023) for taking the additional document on record.
For the reasons mentioned in the application, the same is allowed and additional document filed by the petitioner is taken on record.
Issue notice to the respondents.
(DR.PUSHPENDRA SINGH BHATI), J. 69-Sudheer/-
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